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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(b) in The U.P. Co-operative Societies Rules, 1968

(b)to an ordinary or sympathizer member-
(i)a list of members of the society;
(ii)a copy of the proceeding of the meeting of the general body or of the committee of management or of any other committee of the society.