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State of Bihar - Section

Section 21 in The Bihar Forest Service Rules, 1953

21.

The Governor may appoint the Chief Conservator or any other senior Gazetted Officer of the Service to be present at the viva voce test of the candidates. The Officer so appointed shall be present at the viva voce test and advise the Commission on the apparent fitness of the candidates from the point of view of their possessing the special qualities required in the service but he will not be responsible for the selection of candidates.