Jharkhand High Court
Sajid Ali @ Babu Bhai vs The State Of Jharkhand & Anr. ...... ... on 10 December, 2021
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
1
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 660 of 2021
Sajid Ali @ Babu Bhai ...... Petitioner
Versus
The State of Jharkhand & Anr. ...... Opposite Parties
CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioners : Mr. Sanjay Kr. Tiwari, Advocate For the State : Mrs. Priya Shrestha, Spl. P.P. ............
4/Dated: 10/12/2021 This petition has been heard through Video Conferencing in view of the guidelines of the High Court taking into account the situation arising due to COVID-19 pandemic.
Let this matter appear on 13.01.2022.
( Sanjay Kumar Dwivedi, J.) Satyarthi/