Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act] State of Gujarat - Subsection Section 159(1)(a) in The Gujarat Municipalities Act, 1963 (a)of insufficient ventilation or of the manner in which such hut or shed is crowded together with other huts or sheds, or