Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Nagaland - Subsection Section 13(b) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982 (b)require any person to make any statement or furnish any information which may be required by the Commissioner.
