Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 73 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

73. Serving of tea and snacks at the work.

- At a building or other construction work where a work place is situated at a distance of more than zero point two kilometers from the canteen provided under sub-rule (1) of Rule 71, arrangement shall be made by the employer employing building workers at such place for serving tea and light refreshment to such building workers at such work place.