Supreme Court - Daily Orders
Pramod Chandra Gupta @ P.C. Gupta vs The State Of Uttar Pradesh on 20 February, 2020
Bench: N.V. Ramana, Mohan M. Shantanagoudar, V. Ramasubramanian
ITEM NO.34 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).11147/2019
(Arising out of impugned final judgment and order dated 27-09-2019
in CRLMSBA No.29215/2019 passed by the High Court of Judicature at
Allahabad)
PRAMOD CHANDRA GUPTA @ P.C. GUPTA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
Date : 20-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr.Adv.
Mr. Neeraj Kishan Kaul, Sr.Adv.
Mr. Maninder Singh, Sr.Adv.
Mr. Debal Banerjee, Sr.Adv.
Mr. Manish Gupta, Adv.
Mr. Neelmani Guha, Adv.
Mr. Rohit Tomar, Adv.
Ms. Upasana Nath, AOR
Mr. Prabhas Bajaj, Adv.
Mr. Varun Mathur, Adv.
Mr. Bhuvan Mishra, Adv.
For Respondent(s) Mr. Vinod Diwakar, AAG
Mr. Sarvesh Singh Baghel, AOR
Mr. B.N. Dubey, Adv.
Mr. Prashant Singh, Adv.
Mr. Amit Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 16.03.2020.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2020.02.20 16:58:51 IST Reason:(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR