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Supreme Court - Daily Orders

Pramod Chandra Gupta @ P.C. Gupta vs The State Of Uttar Pradesh on 20 February, 2020

Bench: N.V. Ramana, Mohan M. Shantanagoudar, V. Ramasubramanian

     ITEM NO.34                           COURT NO.2               SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).11147/2019

     (Arising out of impugned final judgment and order dated 27-09-2019
     in CRLMSBA No.29215/2019 passed by the High Court of Judicature at
     Allahabad)

     PRAMOD CHANDRA GUPTA @ P.C. GUPTA                              Petitioner(s)

                                                 VERSUS

     THE STATE OF UTTAR PRADESH                                     Respondent(s)

     Date : 20-02-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)             Dr.   Abhishek Manu Singhvi, Sr.Adv.
                                   Mr.   Neeraj Kishan Kaul, Sr.Adv.
                                   Mr.   Maninder Singh, Sr.Adv.
                                   Mr.   Debal Banerjee, Sr.Adv.
                                   Mr.   Manish Gupta, Adv.
                                   Mr.   Neelmani Guha, Adv.
                                   Mr.   Rohit Tomar, Adv.
                                   Ms.   Upasana Nath, AOR
                                   Mr.   Prabhas Bajaj, Adv.
                                   Mr.   Varun Mathur, Adv.
                                   Mr.   Bhuvan Mishra, Adv.

     For Respondent(s)             Mr. Vinod Diwakar, AAG
                                   Mr. Sarvesh Singh Baghel, AOR
                                   Mr. B.N. Dubey, Adv.

                                   Mr. Prashant Singh, Adv.
                                   Mr. Amit Sharma, Adv.
                                   Mr. Arvind Kumar Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on 16.03.2020.

Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2020.02.20 16:58:51 IST Reason:

(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR