Section 98(1)(b) in The Inland Vessels Act, 2021

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

(b)providing the requirements and standards of-

(i)river information services;

(ii)vessel traffic and transport management, safety and information services;

(iii)vessel tracing and tracking information;

(iv)to tackle calamities and furtherance of emergency preparedness;

(v)to quarantine the vessels and to adopt such other measures to effectively control any epidemic or disease of contagious nature;

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