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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(3)If any question arises whether any person is or is not an, agriculturist residing in the market area for the purpose of this rule, the matter shall be decided by the [Collector] [This word was substituted for the word 'Director' by G. N. of 7.6.1990.] as provided by sub-section (2)].