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Bengal Presidency - Section

Section 1193 in Police Regulations, Bengal , 1943

1193. Encashment of bills at sadar.

- The pay bills for the sadar shall be sent to the treasury, as soon as it opens for encashment If the money has not been made over before 2 p.m. to the officer deputed for the purpose, he shall decline to take it on that day and return for it the next morning. The officer deputed to the treasury to receive money shall be held responsible that the proper amount is received.