Section 12 in The M.P. Goldsmith Rehabilitation (Loans) Rules, 1963
12. Maintenance of accounts and inspection.
- The borrower shall maintain a regular and complete account of expenses incurred and materials purchased in connection with the business with the aid of the loan and shall furnish such documents, returns and information as may be required from time to time by the Collector. The borrower shall further afford necessary facilities for the inspection of accounts, materials and business premises by the Collector or by such officers as the Collector may authorise for that purpose.
