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State of West Bengal - Section

Section 1 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

1. Short title, extent and commencement

These regulations may be called the Building Regulations in respect of la ids covered by the Calcutta thika Tenancy (Acquisition and Regulation) Act, 1981 (West Bengal Act No. 37 of 1981).