Gujarat High Court
Bhagwati Developers Through Its ... vs Dineshkumar Dahyabhai ... on 25 September, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CRA/364/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 364 of 2017
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BHAGWATI DEVELOPERS THROUGH ITS PARTNERS. & 1....Applicant(s)
Versus
DINESHKUMAR DAHYABHAI LEUVA....Opponent(s)
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Appearance:
MS. KITTY S MEHTA, ADVOCATE for the Applicant(s) No. 1 - 1.2 , 2
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 25/09/2017
ORAL ORDER
Learned advocate Mr. Jitendra Singh states that he will file vakalatnama on behalf of the respondent as he was appearing in the Civil Application for condonation of delay. Let his name be shown for the respondent in the cause-list.
Put up on 26.09.2017 as prayed for.
(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Sep 25 23:57:37 IST 2017