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State of Tamilnadu - Section

Section 16B in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

16B. [ Fitment of solar assisted water heating system. [Inserted by G.O. Ms. No. 112, Municipal Administration and Water Supply Department (MA-1) dated the 16th August 2002, published in Tamil Nadu Government Gazette, Part III Section 1(a), dated the 11th September 2002.]

- The requirements for fitment of solar assisted water heating system in buildings shall be in accordance with Appendix-J.]