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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(2)(i) in Arunachal Pradesh University of Studies Act, 2012

(i)The payment of cost capital not exceeding the privilege bank rate of interest, incurred by the Sponsor for setting up the University and investment made thereof;