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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(5)(b) in Gujarat Private Universities Act, 2009

(b)to review the decisions of other authorities of the University in case they are not in conformity with the provisions of this Act or the Statutes, Ordinances, Regulations or Rules made thereunder;