Madhya Pradesh High Court
Aram Singh Rawat vs The State Of Madhya Pradesh on 8 February, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 The High Court Of Madhya Pradesh WP No. 8420 of 2021 (ARAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 08-02-2022 Heard through Video Conferencing.
Shri Anirudh Saxena, learned counsel for the Petitioner . Shri Valmik Sakargayen appearing on behalf of Advocate General. Counsel for the petitioner submits that he has filed copy of the order passed in similar writ petition on 21.1.2022, however the same is not available on record.
Office to place the same on record. List after a week.
(VIJAY KUMAR SHUKLA)
JUDGE
MK
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SAN SMT MUKTA
KOUSHAL
Date: 2022.02.08
16:47:37 IST