Gujarat High Court
Navin Fluorine Industries vs Babubhai Kashiram Rana on 2 August, 2010
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 5600 of 2002
in
SPECIAL CIVIL APPLICATIONNo 7759 of 2000
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NAVIN FLUORINE INDUSTRIES
Versus
BABUBHAI KASHIRAM RANA
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Appearance:
1. Civil Application No. 5600 of 2002
NANAVATI ASSOCIATES for Petitioner No. 1
MRS SANGEETA N PAHWA for Respondent No. 1
2. Special Civil Application No. 7759 of 2000
NANAVATI ASSOCIATES for Petitioner No. 1
MRS SANGEETA N PAHWA for Respondent No. 1
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CORAM : MR.JUSTICE N.G.NANDI
Date of Order: 25/11/2002
ORAL ORDER
On joint request, time granted. To come up on 26/11/2002.
(N.G.Nandi,J.) (vipul)