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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)The clinical establishment shall encourage and motivate all the service-provider for active participation in such public health programmes and organize such capacity building programme for them with or without reasonable assistance provided by the department from time to time, about the recent development in public health programme including recent changes of Standard diagnostic or therapeutic protocol.