Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Om Prakash And Anr vs . Duni Chand Thakur And Ors. on 2 June, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Om Prakash and anr Vs. Duni Chand Thakur and ors.

.

CMPMO No. 463 of 2020 02.06.2023 Present: Mr. Sanjeev Kuthiala, Sr. Advocate, with Ms. Ankita, Advocate, for the petitioner.

Mr. Vikrant Chandel, Advocate, for respondents No. 1 to 6.

Respondents No. 7 and 8 already ex-parte.

List for hearing on 07.07.2023.

( Satyen Vaidya ) Judge 2nd June,2023 (sushma) ::: Downloaded on - 02/06/2023 20:32:41 :::CIS