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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1)(a) in The Punjab Nurses Registration Act, 1932

(a)has undergone the necessary course of training or passed the examination, if any, prescribed for nurses, health visitors, midwives, nurse- dais [auxiliary nurses and mid-wives] [Inserted by Punjab Act 16 of 1953, Section 11(a)(i).], or trained dais, or