Section 30 in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012
30. Contents of Request for Qualification (RFQ).
- The Request for Qualification (RFQ) document shall contain the following:(a)a description of the Project and the estimated Total Project Cost;(b)a description of the stages of the tender process and the proposed schedule of the Tender Proceedings;(c)the conditions of eligibility of Applicants, the information sought from Applicants for qualification and the form and procedure of the Application;(d)a description of the parameters and method of evaluating qualification of Applicants in order to identify Qualified Applicants that have the requisite capability to take up the Project; and(e)the criteria or conditions, if any, for the disqualification of Applicants, such as, Conflicts of Interest and other relevant considerations.
