Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 12 March, 2026
1 CRA-7753-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7753 of 2025 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH ) Dated : 12-03-2026 None for the appellant.
No one is present even in the second round. Adjourned.
(PUSHPENDRA YADAV) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 3/13/2026 10:27:19 AM