Patna High Court - Orders
Rama Nand Prasad Singh vs The Bihar State Housing Board Through ... on 17 April, 2019
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.5319 of 2018
In
Civil Writ Jurisdiction Case No.12016 of 2002
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Rama Nand Prasad Singh
... ... Petitioner/s
Versus
The Bihar State Housing Board Through Its Managing Director, Patna
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Yogendra Kumar Singh
For the Opposite Party/s : Mr.Anil Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
3 17-04-2019A Show Cause has been filed by the learned counsel for the opposite parties and same has been taken on record.
As prayed on behalf of the learned counsel for the opposite parties that an LPA preferred by them against the order passed by a Single Judge has been fixed for hearing.
List this matter on 19.06.2019.
(S. Kumar, J) manoj/-
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