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Patna High Court - Orders

Rama Nand Prasad Singh vs The Bihar State Housing Board Through ... on 17 April, 2019

Author: S. Kumar

Bench: S. Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.5319 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.12016 of 2002
                  ======================================================
                  Rama Nand Prasad Singh

                                                                          ... ... Petitioner/s
                                                   Versus
                  The Bihar State Housing Board Through Its Managing Director, Patna

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :    Mr.Yogendra Kumar Singh
                  For the Opposite Party/s :    Mr.Anil Kumar Sinha
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

3    17-04-2019

A Show Cause has been filed by the learned counsel for the opposite parties and same has been taken on record.

As prayed on behalf of the learned counsel for the opposite parties that an LPA preferred by them against the order passed by a Single Judge has been fixed for hearing.

List this matter on 19.06.2019.

(S. Kumar, J) manoj/-

U