Section 15 in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997
15. Preferential qualifications.
- A candidate (i) who has served in the Territorial Army for a minimum period of two years or (ii) who has obtained a 'B' certificate of the National Cadet Corps shall, other things being equal, be given preference in the matter of direct recruitment to the establishment.
