Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 1 in Delhi Development Authority (Management and Disposal of Housing Estates) Amendment Regulations, 2022

1. Short title and commencement.-

(1)These regulations may be called the Delhi Development Authority (Management and Disposal of Housing Estates ) Amendment Regulations ,2022 .
(2)They shall come into force on the date of their publication in the Official Gazette.