Section 29(1)(a) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(a)in respect of any animal, carcass of any animal or other thing in his custody or charge, the same shall be promptly complied with by that person;

Legal Document View