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State of Punjab - Section

Section 4 in Punjab Special Economic Zone Policy

4. Single Window Clearance.

- Government of Punjab shall liberalise the regulatory frame work relating to SEZs by taking following steps :-
(a)Most of the clearance shall be brought under deemed clearance route, meaning thereby that in case the clearance is not conveyed within prescribed time schedule, it would deemed to have been granted.
(b)In respect of other cases, clearances shall be given at a single point by the Single Window Committee as per guidelines laid down for this purpose.