Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(b) in Rajasthan Non-Government Educational Institutions Act, 1989 (b)"Aided institution" means a recognised institution which is receiving aid in the form of maintenance grant from the State Government;
