Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 97 in Regulations Under the U.P. Intermediate Education Act, 1921 97. Copies of the decision shall, as soon as practicable, be sent to the parties concerned and the Inspector/Regional Inspectress.
