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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3) in The Orissa Urban Police Act, 2003

(3)Every member of a Defence Society shall on being so called up receive a certificate of appointment in such form as may be specified or approved by the Government in this behalf.Chapter-VII Powers of Commissioner Under Other Acts