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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5) in The Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987

(5)The Committee shall meet as such place and at such time as may be determined by the Chairman :Provided that the Committee shall meet at least once an year to review the commodities or class of commodities, or percentage thereof, required to be packed in jute packaging material under Section 3.