Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(b) in The U.P. Homoeopathic Medicine Act, 1951

(b)to superintend and control the financial and executive administration of the Board and bring to its notice any defect therein;