Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Mizoram - Subsection Section 93(2) in Mizoram Excise Rules, 1983 (2)There shall be no opening into any still, condenser or refrigerator, except-(a)for connection with the wash backs on spirit receivers,(b)properly secured air cocks or air valves of the number and description approved by the Excise Commissioner.
