Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 205(1)] [Article 205] [Constitution] Constitution Subarticle Article 205(1)(b) in Constitution of India (b)if any money has been spent on any service during a financial year in excess of the amount granted for that service and for that year,