Delhi High Court - Orders
M/S. Mahajan Polishers Through Mr ... vs 1. Delhi Pollution Control Committee ... on 12 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8643/2020 & CM APPL. 27826/2020
M/S. MAHAJAN POLISHERS THROUGH MR SUDARSHAN
KUMAR ..... Petitioner
Through: Mr. U.S. Chaudhary & Mr. Vipin
Chaudhary, Advs.
versus
1. DELHI POLLUTION CONTROL COMMITTEE THROUGH
ITS CHAIRMAN & ORS ...... Respondents
Through: Ms. Sakshi Popli, Adv. for R-1
Ms. Puja Kalra, Standing Counsel for
MCD
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.09.2023
1. Learned Counsel for the Respondent No.1 states that she is in some personal difficulty and, therefore would not be able to assist the Court today.
2. List on 23.01.2024.
SUBRAMONIUM PRASAD, J SEPTEMBER 12, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:34:41