Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Superintendent Of Police on 2 January, 2017
MCC-3427-2016
(MR. CARNET ELIAS FERNANDES Vs SUPERINTENDENT OF POLICE)
02-01-2017
Shri S.D. Mishra, Advocate for the applicants.
Heard on I.A. No.17280/2016, an application for
condonation of delay in filing the M.C.C.
Issue notices to the respondents on payment of process fee
within seven working days by ordinary as well as RAD mode alongwith memo of M.C.C. Notices be made returnable within six weeks.
(ANURAG SHRIVASTAVA) JUDGE Vin**