Section 39(1)(d) in The Representation of the People Act, 1951

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1)(d) in The Representation of the People Act, 1951

(d)the date or dates on which a poll shall, if necessary, be taken, which or the first of which shall be a date not earlier than the seventh day after the last date for the withdrawal of candidatures; and

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Union of India - Subsection

Section 39(1)(d) in The Representation of the People Act, 1951