Section 1 in The Insurance Regulatory And Development Authority (Assets, Liabilities, And Solvency Margin Of Insurers) Regulations, 2000
1. Short title and commencement
.-(1) These regulations may be called The Insurance Regulatory and Development Authority (Assets, Liabilities, and Solvency Margin of Insurers) Regulations, 2000.(2)They shall come into force from the date of their publication in the Official Gazette.
