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State of Tamilnadu - Section

Section 40A in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

40A.

[* * *] [Inserted by Madras Metropolitan Water-Supply and Sewerage (Amendment) Act, 1992 (Tamil Nadu Act 6 of 1992) and subsequently omitted by Chennai Metropolitan Water-Supply and Sewerage (Amendment) Act, 1996 (Tamil Nadu Act 35 of 1996).]