Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax (Ltu) New ... vs M/S Oriental Insurance Co. Ltd on 2 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.26 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18402/2018
(Arising out of impugned final judgment and order dated 30-08-2017
in ITA No. 447/2015 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX (LTU) NEW DELHI Petitioner(s)
VERSUS
M/S ORIENTAL INSURANCE CO. LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.75917/2018-CONDONATION OF DELAY
IN FILING and IA No.75918/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 02-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikram Jeet Banerjee, ASG,
Mr. K.Radhakrishnan, Sr. Adv.
Mr. Deepak Prakash, Adv.
Ms. Vimala Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Mayank Nagi, Adv.
Mr. Shekhar Prit Jha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) No. 12134 of 2018.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.07.03
17:51:44 IST
Reason: