Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Securities And Exchange Board Of India - Subsection Section 31(4) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019 (4)The designated depository participant shall submit the reports as specified by the Board from time to time.
