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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(r) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(r)notwithstanding anything contained in any other law for the time being in force, every such direction shall be complied with by the person to whom it is issued: