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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Rajasthan - Subsection

Section 211(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)a suitably constructed medical lock is maintained at tunneling work where building workers are employed in a working chamber at a pressure exceeding one bar;