Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(ii) in Rules of Procedure and Conduct of Business in Lok Sabha

(ii)An amendment shall not be inconsistent with any previous decision of the House on the same question.