Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1993 in The Extradition Act, 1962 1993. , Section 3, for "commonwealth countries" (w.e.f. 18.12.1993).]] to which Chapter III applies.Nothing contained in this Chapter shall apply to fugitive criminals [- - -] [[The words "of a commonwealth country" omitted by Act 66 of
