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State of Uttar Pradesh - Section

Section 246 in Uttar Pradesh Municipal Corporation Act, 1959

246. Obligation of owners of drains to allow use or joint ownership to others.

- Every owner of the drain connected with a Corporation drain or other place lawfully set apart for the discharge of drainage shall be bound to allow the use of it to others or to admit other persons as joint owners thereof, on such terms as may be prescribed under Section 247.