Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(13) in Visvesvaraya Technological University Act, 1994 (13)'University; means the [Visvesvaraya] [Substituted by Act 10 of 2006 w.e.f. 2.5.2006.] Technological University established under section 3 of this Act;
