Himachal Pradesh High Court
Kusum Chauhan & Ors. vs . State Of H.P. & Anr. on 4 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kusum Chauhan & Ors. Vs. State of H.P. & Anr.
RFA No.301 of 2015 .
04.07.2023 Present: None for the appellants.
Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh Thakur and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
Since the counsel representing the appellants has left for heavenly abode, issue court notices to the appellants, returnable for 07.08.2023.
List on 07.08.2023.
Jyotsna Rewal Dua
July 04, 2023 Judge
Mukesh
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