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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(5) in The Haryana Prevention of Beggary Rules, 1972

(5)The non-official members of Visiting Committee may be removed by the [ - ] [See Legislative supplementary Part III, dated 24th February, 1976.] Government at any time without assigning any reason.